Section 32(1) in Central Electricity Regulatory Commission (Cross Border Trade of Electricity) Regulations, 2019
(1)On behalf of the entities in neighbouring countries, the Settlement Nodal Agency shall pay the Fees and Charges of the System Operator in India as per Central Electricity Regulatory Commission (Fees and Charges of Regional Load Despatch Centre and other related matters) Regulations, 2009 or any subsequent enactment thereof.
