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[Cites 0, Cited by 0] [Section 37(4)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(4)(i) in West Bengal Municipal Corporation Act, 2006

(i)the terms of office, salaries, allowances (if any), and conditions of service of the Chairman and the other members of the Municipal Service Commission and of those whose appointment is of a casual or part-time nature.