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[Cites 0, Cited by 0] [Section 28G(1)] [Section 28G] [Entire Act]

State of Karnataka - Subsection

Section 28G(1)(b) in Karnataka Urban Water Supply and Drainage Board Act, 1973

(b)willfully or negligently break, injure, turn on, open, close, shut off or otherwise interfere with any lock, cock, valve, pipe, meter or other work or apparatus belonging to the Board; or