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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(3)(l) in The Orissa Co-operative Societies Act, 1962

(l)[] [Inserted by Orissa Act 28 of 1991, Section 19(h)(vi) dated 31.12.1991, w.e.f. 11.9.1992.] [* * *] [Omitted by Orissa Act No. 32 of 1992, Section 2(ii) dated 28.11.1992.]