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[Cites 0, Cited by 0] [Section 122] [Entire Act]

Union of India - Subsection

Section 122(1B) in The Central Motor Vehicles Rules, 1989

(1B)[ Every combine harvester and hydraulic modular trailer shall bear the identification number plate including the following information embossed or etched or punched on it:
(i) Name of manufacturer : ..............
(ii) Model name : ..............
(iii) Chassis number : ..............
(iv) Engine/Tractor make & model : ..............
(v) Engine Sl. No. ( in case of Self propelled combine) : ..............
(vi) Month & year of manufacture : ..............]
[Inserted by Notification No. G.S.R. 212 (E) dated 20.3.2015 (w.e.f. 1.4.2015)]