[Cites 0, Cited by 0]
[Section 122]
[Entire Act]
Union of India - Subsection
Section 122(1B) in The Central Motor Vehicles Rules, 1989
| (i) | Name of manufacturer | : .............. |
| (ii) | Model name | : .............. |
| (iii) | Chassis number | : .............. |
| (iv) | Engine/Tractor make & model | : .............. |
| (v) | Engine Sl. No. ( in case of Self propelled combine) | : .............. |
| (vi) | Month & year of manufacture | : ..............] |