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State of Rajasthan - Section

Section 62 in Rajasthan Registration Rules, 1955 Volume II

62. Maintenance of diary.

- A diary in Form No. 19 (Appendix III) will be maintained by each departmental Sub-Registrar who will record there in the exact time of his arrival at and departure from the office. Similarly, the hours of attendance of registration clerks and copyists will be recorded. The work done every day should also be shown in the columns provided for it.Periodical Reports and Returns