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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Jharkhand - Subsection

Section 5(3) in Jharkhand Minor Mineral (Auction) Rules, 2017

(3)The extent of area so demarcated shall include area required for all the activities falling under the definition of 'mine' as defined in clause (i) of sub-section (1) of section 2 of the Mines Act.