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[Cites 0, Cited by 0] [Section 56B] [Entire Act]

State of Rajasthan - Subsection

Section 56B(18) in The Rajasthan Agricultural Produce Markets Rules, 1963

(18)The Director or an officer duly authorised by him for this purpose or concerned Regional Deputy Director/Assistant Director or Secretary of concerned market committee shall have right to inspect the warehouses and delivery centers of the private sub e-market and to call for such information as he considers necessary.