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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Odisha - Subsection

Section 8(a) in The Orissa Fisheries Ministerial Service Rules, 1976

(a)Promotion to the posts of Upper Division Clerks shall be made from amongst the Lower Division Clerks who have passed the preliminary Accounts Examination in accordance with Rule 16 :