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[Cites 0, Cited by 0] [Section 239] [Entire Act]

State of Chattisgarh - Subsection

Section 239(3) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(3)Nothing contained in sub-rale (1) shall apply in case of such class of building or other construction work as the State Government may be notification specify to be emergent work.