Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Tamilnadu - Section Section 12 in The Tamil Nadu Admission In Professional Educational Institution Act, 2006 12. Power of Government to give directions. - The Government may, from time to time, issue such directions, as it may deem fit, for giving effect to the provisions of this Act.
