Bombay High Court
Sumotek Innovation Pvt Ltd vs Rural Electrification Corporation ... on 19 April, 2023
Author: R.I. Chagla
Bench: R.I. Chagla
15-ial-3975-2023.doc
jsn
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
ORDINARY ORIGINAL CIVIL JURISDICTION
IN ITS COMMERCIAL DIVISION
INTERIM APPLICATION (L) NO.3975 OF 2023
IN
COMS SUIT (L) NO.3896 OF 2023
M/s. Sumotek Innovation Private Ltd. ...Applicant /
Plaintiff
Versus
Rural Electrification Corporation Power ...Defendants
Development and Consultancy Ltd. & Ors.
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None for the Applicant.
Aniesh S. Jadhav with Rushikesh S. Kekane for Defendant No.1.
Shrishti Shetty with Sumeet Palsuledesai i/b. M.V. Kini and Co. for
Respondent No.2.
Mr. Vikram Nankani, Senior Advocate with Mr. Sumeet Nankani, Ms.
Neha Mehta, Mr. Akshay Dhayalkar i/b. M.T. Miskita & Co. for the
Respondent No.3.
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CORAM : R.I. CHAGLA J.
DATE : 19 APRIL 2023.
ORDER :
1. The learned Senior Counsel appearing for Defendant No.3 has sought time to file Affidavit in Reply to the Interim Application.
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2. The Defendants shall file Affidavit in Reply to the Interim Application on or before 6th June, 2023.
3. The Applicants / Plaintiffs are at liberty to file Affidavit in Rejoinder thereto by 13th June, 2023.
4. Place the Interim Application on 15th June, 2023.
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