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[Cites 0, Cited by 4] [Entire Act]

Union of India - Section

Section 9 in The Diplomatic Relations (Vienna Convention) Act, 1972

9. Evidence.

- If in any proceedings any question arises whether or not any person is entitled to any privilege or immunity under this Act, a certificate issued by or under the authority of the Secretary to the Government of India in the Ministry of External Affairs stating any fact relating to that question shall be conclusive evidence of that fact.