Section 19A in Andhra Pradesh Public Libraries Act, 1960
19A. [ Constitution of a Library Service for ZGS in the State. [Inserted by Andhra Pradesh Act No. 17 of 1964.]
- Not withstanding anything in this Act. the Government may, by notification , constitute a Library Service for the ZGS in the State and appoint to that service such category of Librarians as may be prescribed.]
