Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10] [Entire Act] State of Odisha - Subsection Section 10(4) in The Orissa Standard of Weights and Measures (Enforcement) Rules, 1993 (4)The certificate referred to in Sub-rule (2) shall be valid for five years and may be renewed on payment or a fee of rupees five.
