Section 55A(3)(iii) in The U.P. Factories Rules, 1950

[Cites 0, Cited by 0] [Section 55A(3)] [Section 55A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 55A(3)(iii) in The U.P. Factories Rules, 1950

(iii)Distinguishing number or mark, if any, and description sufficient to identify the lifting machine, chain, rope, multiple sling or die lifting tackle.

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State of Uttar Pradesh - Subsection

Section 55A(3)(iii) in The U.P. Factories Rules, 1950