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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 36(6) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(6)Market Committee may establish or allow to be established third party assaying/ testing labs, and, therefore, constitute a committee, as may be prescribed , to promote assaying, grading and activities and services incidental thereto.