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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(h) in Haryana Passenger Transport Scheme, 2003

(h)On the last day specified for the receipt of applications, the committee shall meet at 10.00 a.m. in the office of the District Transport Officer or at a place advertised on the Notice Board in the said office. The place shall be such that if any applicant desires to see the process of opening of applications/bids, he may be able to do so. All the applications in sealed cover shall be opened in front of members of the committee. All members of the committee shall sign the envelope before opening and also the application forms after opening.