Section 3(3)(b) in Bangalore Water Supply and Sewerage Act, 1964

[Cites 0, Cited by 1] [Section 3(3)] [Section 3] [Entire Act]

Greater Bengaluru City Corporation -

Section 3(3)(b) in Bangalore Water Supply and Sewerage Act, 1964

(b)one shall be [a person with wide experience of civil engineering works preferably in the field of public health engineering with reference to water supply, sewerage and sewage disposal and industrial wastes] [Substituted by Act 6 of 1966 w.e.f. 17.3.1966.]; and

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Greater Bengaluru City Corporation -

Section 3(3)(b) in Bangalore Water Supply and Sewerage Act, 1964