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State of Assam - Section

Section 39 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010

39.

For each subject, two Moderators will moderate all the question papers separately and put them in different sealed covers. They will not put any identification mark over the covers and hand them over to the Principal Controller of Examinations or his nominee not below the rank of Controller of Examinations after getting a proper receipt.