Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 12A] [Entire Act] State of Maharashtra - Subsection Section 12A(i) in The Maharashtra Agricultural Lands (Ceiling on Holdings) Rules, 1962 (i)where the land is situated in the Vidarbha area of the State, grant a certificate in Form XIV-A to the grantee;
