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Delhi High Court - Orders

Servotech Renewable Power System Ltd vs Kulbir Singh on 6 November, 2025

Author: Subramonium Prasad

Bench: Subramonium Prasad

                          $~71
                          *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +         CS(OS) 654/2025
                                    SERVOTECH RENEWABLE POWER SYSTEM LTD .....Plaintiff
                                                    Through: Mr. Alabhya Dhamija, Mr. Drouhn
                                                             Garg and Mr. Amrit Rathi,
                                                             Advocates. Mr. Tushar Gupta,
                                                             Authorised Representative of Plaintiff
                                                             Company in person
                                                    versus

                                    KULBIR SINGH                                                            .....Defendant
                                                                  Through:            Mr. Manish Sharma, Mr. Abhishek
                                                                                      Verma, Mr. Vikas Sharma, Mr.
                                                                                      Chetan Yadav, Mr. Janhavi Singh and
                                                                                      Mr. Aaron .G. Simon, Advocates

                                    CORAM:
                                    HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
                                                                  ORDER

% 06.11.2025 I.A. 27478/2025

1. This is an application on behalf of the Defendant seeking release of the items seized by the Local Commissioner on superdari.

2. Learned Counsel for the Plaintiff seeks time to file a reply.

3. Let the reply be filed within three weeks from today.

4. List on 14.01.2026, the date already fixed.

SUBRAMONIUM PRASAD, J NOVEMBER 6, 2025 ss This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/11/2025 at 20:57:12