Delhi High Court - Orders
Servotech Renewable Power System Ltd vs Kulbir Singh on 6 November, 2025
Author: Subramonium Prasad
Bench: Subramonium Prasad
$~71
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(OS) 654/2025
SERVOTECH RENEWABLE POWER SYSTEM LTD .....Plaintiff
Through: Mr. Alabhya Dhamija, Mr. Drouhn
Garg and Mr. Amrit Rathi,
Advocates. Mr. Tushar Gupta,
Authorised Representative of Plaintiff
Company in person
versus
KULBIR SINGH .....Defendant
Through: Mr. Manish Sharma, Mr. Abhishek
Verma, Mr. Vikas Sharma, Mr.
Chetan Yadav, Mr. Janhavi Singh and
Mr. Aaron .G. Simon, Advocates
CORAM:
HON'BLE MR. JUSTICE SUBRAMONIUM PRASAD
ORDER
% 06.11.2025 I.A. 27478/2025
1. This is an application on behalf of the Defendant seeking release of the items seized by the Local Commissioner on superdari.
2. Learned Counsel for the Plaintiff seeks time to file a reply.
3. Let the reply be filed within three weeks from today.
4. List on 14.01.2026, the date already fixed.
SUBRAMONIUM PRASAD, J NOVEMBER 6, 2025 ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 10/11/2025 at 20:57:12