Y D Ganesh vs Shaik Mahaboob on 14 February, 2011

[Cites 2, Cited by 0]

Karnataka High Court

Y D Ganesh vs Shaik Mahaboob on 14 February, 2011

Bench: B.Sreenivase Gowda

IN THE HIGH COURT OF KARNATAKA AT BANGALORE

DATED THIS THE 14%! DAY 09 FEBRUARY, 201 1
BEFORE ' 

"mm H()N'BLE MR. JUSTICE B.sREE:~zrvA:f§Is:«' _

M.F.A. NCX6399 or 2907 'Cf  _ '  

M.F.A.. NQ6369, 7889 am; 7s9:a_}'m<' zcjcri

IN MFA 6399/2007

BETWEEN

Y. D. Ganesh,

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{By Srik M Sowri Raj ftii"  V
Sri. M". U. P00na1(éhzi;.._Adv. fm'  
Notice to   wiiih]_ 

This;-3 MFA is filed' U/S;%}f}'.3{'1]V'ﬁat. agairxst. the
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IN MFA 6'369,I2m?' 

       

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Age 453 .'s:f¢j;1:~s»
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AND

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IN MFA 7889/2007

BETWEEN

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BETWEEN

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JUDGMENT

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2. For i:.'::1&? sakéz? of<:c>rw<:é1'}i<:.::1(:e7 pariT.ie::s are: :'£:_V:i':I':3i":{T'.r;:c'i,.§T.o £15; '§}"1ey' 21431:'. 1'ei"<*.1":'(=2(:i to in '$110 crlaim p{::i.;i'ti<) :a':i })@ft5;"{*; 3'}i'e '_1'z":ib 13 raga} .

3. Brjazi" :{'act:s;'s of the case as S_~:ij.ated '*::1"g-e c§7!.aa,i:"1:u petiitiozz an-.:

That. on }Vtj"n_<--: (:1a1im'éu1t.s were pr()(:e<:ciir1g in the 1fI1VV(')V"{'C)}?_V'LZ.*.'}':_}V{('§ §3--E22ji'ri1?;g;gj__ registra'ti(m N0. KA~27'~I*i}'? :i%ie;=i g1'f1d"pi1fi:iU1?zwider caremiiy, near GMETH 'c3o11.¢g;e. :3}? 'N.H.,Zi+- 4 I--f"0'c:;':i1é§ -- Bzmgaiore mad. they had {(1 clash aga..§n_ss"1.v.;i'g§(5g:ci.s VChiC1.€ bearing registration No, parked on the middie 01' the IV"-Z§3E4:1'Cii,.""NiE:§_';.Oli1}{. 3;1"'1y"'Vsiggn21I. As a 1:'<;%ssuI1'., they saustaixled Hci_f3,ce. they filed 'mo st:'parai:e {rfifh petif;i(mS AE:sp,f():':? .t;_E§}::? MACff"i', £321va3'1ge:1*6, seekigngg c:0n1pe'nsa.t,i0:<1 of A Rats...'iv!i}A,tO().{){}(}/'-- zmcl R:%'s.E3,0G,OOO/~ r:3spe::t.iv<::1y. 'i'I*1@ " "»',E'ITi'f.)1..I'I'}.E1i by b:i)1diI'i§.j§« £116: ei:;:<":i<.ie2:'1'1: was :3(':c.:t1:'r<3ci dtze 1.0 : {::'>:''1i:_:"i'§m.i'{inrgﬁy I}t?§_.{3.i;§{(?1"¥{fEf (321 the pziﬁ; of tbs: rie:ie:f {sf Ewe} *;?s.s*E'":e{;:E<:?:" am_{§ ihéi «:i'riw:.=.r of g.§«:';<;{:is_-I; '«1.I£%E':i;:Zé.: at i:E":e E'Ei'£".f;"t 0%' 40% 2111:'! 6()*'E-=6 m.:speci.iv<:t1}»--' .21wa11"c.ic-EC1 <:0n1_p€:3'1sai:io1'1 of R:.~:..2.3Q,1OO/M zmd Rs.2.49,8{)()/-- r€spe3ct..iv'ei'y. w:;i:11 _ix1_t_e1*es:si at (:3'?xéi') pa. and (:1i1"e(:*;'<:%.(i 'i'.1'1f3 i1'1s1.1.1"e;j Q:{'".§:vm \v1'mc;.=1c;r;* ami g_2j<4><.':ciss V"'€f§"1'i(','.1{'I' to pay (1:(>35;peak':-:;_e};i.i.<f§i'1 _ aCc:0rc1i:ng13:,

4. Agg'rieVe(£ by ihe q1.z21:31i'1.;x:;ij1'T ~'0:{'3._c:t3I}§pé1::Sai3t)_§1 a\.v21.1*dec1 by {the "_I_'3rib'u1'1a.1"t',}fi'c:,cIaiﬁ:2n'1ts h.;1w1:V"pr€fierredV. ' MFA Nos. 6399 and 6369 Of-.?_QQ_7"S€€KiI;1§§.t::'11hE§.11(§€ﬂ'1CI1i. of ztonlpemsesztiiezura. w1icr€:as,__ f'1a'ésu1V*'c.i}_A.Qi"'~i::§,vo w}_1r:=:e1er has p1"efer1*eci c%;f 2C}O7 <:}1aEie11ging' {he 31'»xf2:r§§"{;f3«.._i;11, .3i;f{)'a.£_:--:_§i"~{)I" :ip§.)'()tti£)11n'£t3;'1{, 0f neg1;i.ge:I1ce E-111d :(?;':.1.21.n--€'11V1'1";.522? _€?iom.pé5:11..:__s2:i:i{>x3 awarded axgainst, 'ihern .

5. I4<;%P.,r1'£s%d °--€1<31.j;":s§é'1.. '21ppeari1f1g for the claimants sL1v.1_§ﬁ1ii:.s. t'i.1é~:f_i,cic*.;' of two \.V1'1Cf3}E',I' was; riding; his motor' » :Li:.:"'(v3I0..V <33.'1vi:3'1~-r;:_ ieﬁ: side of the road V-"f;?}"y c:arefu11y and '«g:é:1--s:1'ticjusééijs"giiaci ;em<%ide:11i' was <:»cc:u1*red bztcrause the ci:~iV§:f";r}f' 'i"1'1@ ;:_>;<.s<>d:§ v<;:1i1i(:ii: ham? parked i.I1~<3 v<:hi(:Ee in the AA 3"§'1i<i<:i1e of the roam amci he crmirzi ram' have: avcnzicieci arzci V§'12::i ix'; Em '€1.'1<;;% 5.='=;21iEI1€:. wE':z:<t1": E'E?5:§LEE{',€;'.'I(3; in {he 2.m<:id:«:m; 2-mii ﬁzz' 'E*:.':ZE'3m.'12:2..E fliﬁi _;E2"Tz;%;i.%§'éz?{'E in 'E'3:>§{i§§1g' giiim" 2:52? §:w<> "

wheézier hat} aiss czgntribuiﬁé far the accident at 49%, and he furiher suI::;:rn.its. even quanium sf mmpensasiien, awaréed is an the Eawer side ané he grayg for the appaaig Gf the: Ciaimazszts.

8. Leamsd Caunsei app$ari:1g~:ﬂ:3r .E.i'1si§;'r<§f:* éf_'_'::s.;v'@_ 2 wheeier Submits, the accident "'.js1r%;:s"

negligent parking of goac1sV»s§§3:':i::1e the " L' mad. Aitem:1a'::ive1yV 13;? S)-1#'1'3::::r::;f,'$--, i:::: t1%1:e i&ver;t§ 0f this Court coming to {ff '(wax wheeler had also go some extent, the rider' n01: entitied for the of two wheeler to the rs:Xtent cf i>'eVg1'igf;éiA§}c;ft".'»»:_C§§t%'ibuted by him. He submits, quagntzgm sf _ Vcémpansaiian awardérd is just and 1iém'f:,;>raj,rs for ailowing the appeals cf the 1" .}'.1':is§ai'e1':'_ f,:%§a.-'£vhee1er.

71 " .. Lgarnsd Caunsei appearing far insurer Qf four ¥z.§%}1$ei€r Le. gagds ve-hicieg s1;:}:f3m_its£ the drive-r af four fa.:'I;';:.eeier had parkeé; the fan: wheﬂer by 131% giée, af the maé 2%;§%,h a §3'fE§i.E1§ iizéiaaim: and 3.CiZ}:ﬁ€E1f 953$ $9 H} 0<::<:u1'1*e.<:i due {:3 F21-Sh. and IH~3g1igeI3.t driving of two wiuez.-3161' '{3}; 1'id<ar. He suE:,~mit.s._ qua11i:'1m1 of c=.en1pe11s_e21.1:ic)11 3.w21:rd:2c1 is jussi: and r<:%as.~:{11'1:s1bE.e e1'3 1'Ci;i.i. c'i:3<3*&s mat, (321111 for :'311han<:en1ent..

Cia.i;man'£;s were pr(3<te€di'r1,g"At)1*;«at "}'I1{§if.(.3':'I'-V '1:>iI«:ej'¢.aSv.V rides" and piliitm rider on P:)éna1 E3.e11§g';»:gIoré'». road. Acctidem; \>x-was <><:C,urred"-rgémf GNi:1T' 'Pdiice '' rczeccyrds. namely spot; 1:Q_ai1:1:%,zé.f',-ﬁhéirge sh.é'€tx*amd IMV 1'ep<>1't W Exs.P.1 to R8 'do 'Qf two wheeler dashed ag'ai";f1S€.":;j?f{41'1e p_a1rE£c:d }OIA;f'33.:'v.v'PVi:1i£)Yi. rider who is one of i.ht._<:E;ai;11ze1£1ts_héxs'sta1t.e::i "in his evidence that r1de1'g(>i t:_\x..r(;v._-.w_11r;~.<;:}eIf "rode the same 111 a rash and negligent I'nar'1n._<:":V1"'--<.ém<4:§---dé::3'hed against; the parked lorry. ii"1:i4:§;i.1:.;::'1<;*: K2. &;3.*:mx.r, this a::%r:i.d.e'r1't: was occurred due 'tr,} 1";%_s»}1. 21:iLi.._ I'1€3g1ig€i1fL d1'i'Ji3'.1§§ on the part of t,he rider of H ~_i:if_g3« :izh'€;rva31t::f*~2is well driver of four wheeler in not pei.;:'§;i1<ig same in 21 pr(>per marnfxez'. In 21 C386 Eike " t;11i s.~:,. have to belvzi, b{)':;'h of t.h_em have :::c::11i:ribut.ed fer ' £:L':.é. as::<t:i<:ic>rz.t: ec;:.':.::11Ij;. Aatctzyrgiixzgiy. I §'€Z°'v'€'.I"E§€ the ﬁvindmg :2? €Ef:.<;% 'E"ri't::.'::'122': reéggaariiingg :3s;;;Ei§;er1{:e £:'i'§1{i hiiici *;:}"m. ris:3;<-3%.'

-3'";

11. eff iwo whee*1<:%_:" z;m.::i driver of f<;>u:" wheetlmi' had {t0ntriE)1,:te(i far the 21cc_ticie.§"1t. c?.q-Liajiy. Q. W1'1c:;'1 it said the rider of {was wh<3:e':<~:.r h_'ad:"ai's;{_) c01'1t,:~ibut.ec1 for tile: a<:r;_%icier1't. equzilly. he .--A,i'"{'(>t. .¢f1tL:i'"i:§,£§'£.i- for (:(>1x1peI1:5z:1*;.i0r: {ram 't'r1<: i1'1sL§'€é%:* "«;>§f mac) W}1?c'¢Eé:*v 2V:_11é*}._V the T1"1bun_a1 had C()1'111nitt.ed a'n ¢ri"--:>:? in "€}'.i:r'ec:t.i:1'g._§f"

insurer <:)f1';wo wlmeier 1:0 0f.Cc:.,Iri;_)e'hsV2itic§n to"

the 'I.'iCi€II". So far a1sapi11ic)r'§ ritEe'{ '£é~.g?0:1ceii'.1'"1c*:'i, he is a third party to both the'?~\;%_e1"é;1"r:i1és is entitied for cornpens21i?.ici511fiioim fheii17:%Lzi*efs--:_'t>f _t:§x}-'o wheezler as xvell as four \a211;:r3§1.€V?f"'.

10. NO'v2\_»* '1 'Set: wh<--:t;her q'L1;':'1I1fl11T{1 of (:<)mper1Sa.t.i0:1V awé1'r<:iied7'is just and reasotlabks <31." does; it <':.:«1'1°': iigaf e;n112111'{r§::<:q:.:1"1t. or reduct.i(m. No.639Q[2()€)7 (Mvc. No.37/G5 (aid.

A N<3.?'E:. i 3i/Q3}:

The <;:§2:-:.m1:;¢.'11t. in this; zixppeai is Y.£')"Ga.r1esh and he was; 1112:: piiihm ﬁiifffi" in i;w<> wfr1e:eie~.r. E6 Ezzas sgL:§§€.e1ir:.ed t'E"3e §<::§.ii';*=s:E2'1 i:':_§:2.:"§: :

12

Cun1m1,111i§',eci f1'2;1C.'t'u:'<: to lcéﬁ. leg. _ 1r1j1.1ry Sxisiiexitiaéci by him ervideéiﬁ. fi(3'm_ the-3, w<m1'1c': (*e'1'tifi£te1.i.e - E}x.P.4, 'mp21t,i€1";t Carci «~ Bapuji 'f~~1<35api1:.211 discharge card - Ex.P,1O, .. (ﬁ%€I'f.ifi{'.21T,€ ~ EX..P.11, ph0i;,0ss - ?~-- El-><.P.E2[a}., X-my Copy -

ssupportrsd by oral £2Vide11(:e.-9 (}:f_ '{'.hr'3"*<j1:§Li1'I1&1}1E". ' d_é;<:{:'mf ezrsiarxzixzed as P.W$.1 and 2 re_s pe:vci.--ive1y§'* 'H P.W.2 ~ doctor ha$ evidence that ctlairnaam. 113.3% ﬁred disa'bi'E'i1:,j/"t§§'..€§O% to 70% to limb.

12. ~'C"{)I1,E§.iC{C3f{1:1gv_fhé w.__fi;1tL;r(-;H_,rf)f irijuriess, Rss.13.000/-

8.\&'E1I'é1_€d'by tl*1ei'_"Ti.'rib'{123éi1 tcixxrards pain and suffering is very much 'vcw11-_th'e 1{;\?ae1" side. 1?; 1S dessérved to be A £:4:1ij1;'i*13.:_r.1:(:t:.r_fi a11Ad'ivv-..:ea....\x-'sud R$.40.00Q/~ under this head. " 2 E5?:§3;'52,529.59 pas. award:-:.d by ('J16 Tribunal 'T;.{)R*€£i'if(3.E§' Ii{1€¥CiTi€I&11 expenses is per me«:1i<:211 bins A '?'p3*c:><iV1',1<:<:=,<1 $35; the <:_1ain121m,, the sa.me is jug-:1 and préaper 2'.-md *:he:?;"&t'i"<i>1f:;%, it {1{}fEtS rim, {tea}? 'for tsitherx' &r11'1a:1<%€r11€irz1€'. €31"

':"s;%d:..':::%i:is:';:'1 ,

14. Ciaimam. wsls £';re:gn:<~:*.(:1 as i};T1patieI1i: for 75 days in Bapuji H(}SpitE1l. §3a\?&111g3;?1't?. C{'JI1Sid€I.'iI1g the-2: same, Rs.?,5OC3/-- emrarcied by the 'I':*i'E:)una'1 towards ir1c:ici-:;=::<1ta'l €Xpf3:I'1S€S $11<:1'1 as :é<):1v€ya1'1c.&3. :1<>uri_sE1n1§:fi;i; 21*af.e:1d2¥.1at. (1E3a1'ges is 0:1 i:IE"1e lower it is cic3ser'ved to be enha:n(:ed and: I i3ﬁ-%;T~';I._a.1'ti -R3._2'5.OC:O,»'9". L1.1'}d€:E" this 112216..

15. Claimam <7:1ai1"ns to E1eC'{.1'.iciaI Cc)r1t1'z1<7t.G;_:._.":«-331:-fi -- per 1'I10?m.i'3 and he has E)x_.P.9 issued by the the author of t.Ii1(v§'._§5é2i"ci. ' proprietor of the said E'1e(:'t,ri(:a'l°-store. -_[1fi'._1i,In.e" absencre cf proof of incomeg as3sesséc1.....b:; me: 'F1'ibz,11'"1.aI at R:s.8._OOO/-- per Tr'i{)1"1'if,§*1'--.4jASj"t§$§I.'*.2if1.d pz'0pe1:'. C0nsiderin.g 1:119 I1E1T.111"(3 of ir;;j_1i%ryK . .(:"i~é1_;*E£1zz_'r1i4 must'. have been. urxier rest and i,1°eai".13::%':1i. "far about six 1}Z1()31'{hS. 'i'I'1er<:*fb'rex 2: sum. of E{s,4'V1.'8§00O/-- awaxderai towards 1:358 of mC<}n1e du'ring_§' _§21%<i zip: pe:'§<>£§ as .:"1§g2:'i:'zsE: E'{ss;..'§0,0G0 ,1' -- 21w21r{§e:d by 'i.11<::*. 'i':'i'::31,::'::2;ﬁ;.

18. (i<>:'1sicie1'im,g; 1'1z1tu1'e ()i'_inj1,:1'iesa, (iisaE)i}ii:y .<3t.ai',ed by the: cis;)<:t:0r and an :g1.m()1mt'. <3? c.':is<:.<3r3:'1f<}ri: and L2:'1§1ap}3i1'H3s;s which {he cxiaimani. has to 1,i."E1{ié3I'§_"-_7Z(")'~ the reset: of his ﬁfe. 21 5;-mu: of Rs.20.00{)/w __i:%;

t,o\.vard::s loss of 3.rne:1.it:ies. ._ 1'3'. Clainlzxmi. is aged about ' ' §VI1iVi£ip1ﬁ§.r:

appiicabiest to his age: group_ '14'T'; V His: ixicemei is = assessed at Rs..'3.0OAO/~ pf)?---- 'i'h'e...AdQ..f§i:or has eatatimi he has e:~;uffer<~:.d d.is2133iv}fi;f,}? to 70% to Eimb, but he has ;:.(.>:t:f dis}1biiit.y'w:.{faused to whole body. ﬁh5~,',1_'V.A{V'3"_:f'-»L3T'E'V',':.::§i.:E-/Si'? '-of di;<5abi'iity caused in limb has {it} be '1:a}{<:'_:1xf1'iAs;ibvi3xit:§{'Caixsed to whole": body, which comes 'L0 L2.O"/{w.V'}'he;:e'fE).fé., futuz-e 3033 of inmume works rgufi'i°tq_._fRs:.__1.,0(i'80G{«+ (.R5.3,OOO/~ x 20/100 X 12 X143 as agarinst Rs.1,56,()OO/~ awarded by t'fE:_(ft V'I"rib1.i:§':1:.iA fl

18. ' CCa11s3ideri;'1g I1E3I.1.}I'€ of injuries, 21 sum of §§$n"1"'Q§QOQ/ r is 21a.=s:*a:"<i<:>;ci mwzzrcis f:3Lz.t.L;1;'<3 m€d.i<:21.§ €:><pe;é:":$;<:tx<e.

s--m U1

19. 'Thus the c_:1aimam'. <:'mit.1€.e:i fer the foliowing (%c_m1pe;1:+;a§ica1a:

Pain and suf£%;%ri11g &@ﬁ:

'I'0w21rds R3558 of i11<:<)1'1:e_ §\«-'Ee..d§(?211téxpe.11se5 ' I.ncide.nt.a': expemises '?f13 5,G*GCi;'~" - ' ci1.21"i11g1aic11.1p p<3:*i0dC

5) Tewards lzuss of a1me11'ii.ic2s§'= .. ?.O':.f){a,";-Q/.'__~ :_~ 6} Fu¥;ure1()ss <:)fmc:(>me 1_~_,VQ'(}v.8OG;_/"~--.V "

7) F'u"t;u1'e. me3di_c:2,1i 'ex'p~§r1sesv. 'LG',.QQO3/~ % The (:121in1 §u1f: for 21 i;0t.a1 (§()'E"I1}f)f:I1S£1.'i',i.V(}311:14 :_T«;5'f V as aggainst.

Rs.2.89, ;1f§iié{1:12x1. Insxmsr of two are directed to pay the: inéeressig. at 6% pa. i'I'om 1ih{;§ ciaiie. oi." "s;':..':j_cii:m ;:£=3ti€;icm {$31 the ciate, 0!' rf2a.1..i_sa_i'.i(>1'a. . 'vsi'E,h§1j1' !;xa'g)"Lr_.1(>111:h.$ from the ciate of }."fEE{',€;',ip'{1 of 21 copy of }' '~ﬂ*:e_«jii'<:i«i§;::1€:§t:;' after dc2duct3':1g a.r11ou.111' if any already s:ic€§:(1s'iij,eci' by 11116111.

01.11'. of the €:<)zm'3€3r1sat.'ion 50% with p1"t>port.i{)::1a1t«3:

. i:";.t.s3:°::::est is}; <3:'<.i<:3'r€<.i is be ie3:1w3st:<3:(i in FE). in ax};-Y §'z21i:%<3':'?:21'§i2::;%{?£ or s»;{"i"1:?::iL.aE€:{.§ E%221:'1%; in i,E'":€. ?£.'}.é:':§"I".':..€i? {sf éihii:

I6 (tEaimz~:mt for at _peria::>ci Of 9 years. 1'e1'a<3u.-*a1.i3Ie% once: in three ycr2i1'51~;n with. 2:1 1'ig;;ht. of 0pi:i«:m to xxdthciraw i.m.€::_'est: p€:a':ir,><:iic.:aI1y zimci {the rernairaiyig 21..r1"1c>z.11':;t~. "-v.?i-tih :{}I"()§)(,)]°i]'(}}'1£§i'[€* .in't:€::*e:st': ()I'Ci€?F<:;'.C§ to be I"{"'31€i'.'&'{E§€%C§u--}1:.i'E-. ~ 3'faVc3L::*. ..

20. MFA No.6369/200k7 ~---__;;\/IVC E\3c3VV.?£f:)E3*':,e'f(3:'3~~~ '(ozay N0313/O3):

The claimant is Shankar Hanuma1z1t.ha;p1:s'é1'-.Gacideld_";11;d"'h¢.._was« the rider of U36 two xv}:1ee}.;§:'i;. SL133{.é£i{f1E3d 'i.hs:. f(_>110wing injuries :

C{§ﬁ:~mVi:';:':ité}<:1''--.f1*iEzr:'tim'es'''i.::='' 'i4.igh1:. tibia and fibula sf 1e:ft'.f(3($1:, ' _1njufi<>=s" ..s:.1V 1ig-:tai1'--.:_1<§*€::I' by him eviéem, from the wc:iii'i1c£A~-Ls::e:::t,i_;{'fi(:2H:éU"'EXP4, Bapuji H<)s_pii:a1 discharge. (V%>;?;3_9'ci-- IO. disC}1a1*ge card --« Ii1x.P,11. photos -« « ElX.P.3_2{a}. >:Aray copy w E1x.P.1'?

anci " s;;.,'£p;3<>rttéc3 by »:,:»ra3 evidezlcteé of thc: stlaziznani: and A' :i,E<;>_<:_:".i;::r ex;em1in<3-.d 2.155 P.Ws. E a::'1{i 2 I'CS}}€{?¥:i'v'f;f1}'. E?

P.W.:2 -- (f¥.<:}('*.t:m' has st,at:c3€1 in his e'vid::*.1'1C<3 that C12-11:11am' has sL.;ffe1'e(1 ciisabiiitgz (sf 50% to 55% to Eimb. 2E. C<msid€:1'i1'1gi_: the 11at.1.:r'€? of i1'aj1,11'ie$, Rs.E3._OC3D/--

2.aware:1e::,i by the 'I_'r§buna'1 €:<)wards pain 2-md s;;14:i'i_};:..;*i13,;i4_§;T~.i_ss V913? much on U116 E<)wt-tr side. It (iese;r59¢€:d" . €n.ham:.ed and I award R$.40.00(_)_f.: 1.;r1d€;;1"'

22. As Rs.ES9,€314.2}. ps. z1\>a2i's:§:ieci"A§ﬁy 't7h'€ :'"1'ri:;~§1;~..=;r;"a1_:

towards nledicéai expenses p<~:r bills 2 L produced by the c:1ain;_'gant, 1gh..e:=V}321_r:;s:j is proper and i:11<:'.rei'0afe. it: does :z4.'1'QtT 'ea3_3_ eii,h_@rVerihaI1céement. O1"

red1,a<%tio'1'1v. . _ * .

23. C3'i_§1.i'}'I{l8I1{. wits inpatient. far 36 days in m, -. ,1.-ﬂ;,4,,..-1,.,.. . K '*1:

tmptggz i~1(>¢;)azc;;,E}..:1v.;mg,:;.n;. CL)j1::c1uC1:;15 thc ,4': £i1VE1.i'Ci€*-f};'by the Tribuxzal 1';0we1:'dS i.:1cid€m:al €i;:p'€j[:1é'~:as . .,<:;..r_,i(:1j.: ass <:cm'veya11Ce, n0i.,1riShmem: and 2}1'L.'J.€'f'11Ci2:1\?'1f' --f3:i":1E}.I'gf;*:ES 1.55; 011 the lower sick? and it is ciesezi-ér3._c§£ to be =cmI'1z1racc<::1 zmci I award Rs.15,000/-

" L1z.'1c_i};r:" Ehia'-3 hc?a7:e:i§

24. Ci.ai:ma1'1': cm:-ximtzs ':10 have beam w01'k.i11g as a Civii E31'1g;iz'1ec?:' u:'1d=z=>1' Suresh Z'\Aa1}3a1é2i and C0. arnci earnirig Rs3.1().ESE€3{)/-- per m<3:.'1t,h 211.16; he has pI'€)d"t.ICT€C1 salary c:t:':z't',ii*iC.2'-.1'm: ~ }3x.P.19 az:1{i a.n<>i:hcr £TE?}7i.ifi(3£:"i.§.€ i.s;9.sz.;r::--:i by {.119 Comp:-1z"1y at 14 which damd - f'£.' "E'1'ibu.'nai dis;bcIir;:v»:éc'i the same. stating, it x>é;"3,é3 vrgiééiiéiitatacf "

ssubse,que1'1t, to the accidem; ems-ti hé" x?m€.: "p_af_Qdu€:ed. any d0c:L.1111er1t. <:sta§3lishi:1g i11i::.r.3ri':.t--:s as Q15}; AE he'*da-i:é:<0f a(:c:idez1t.. Cegmsidering p1*0fes'$i_0f:T -iarid salary :::c~3rt.iﬁc:ai:e, his ir1<.::r§ﬁ3.._e3 C.:()Ll_l£Ai"' .16;-(-3 "easiiy réséesged at Rs.5,00G/~ pe1ﬁmo'r1t.hV_;1S --'E2$;3§._;QGO/-- per month ezssersssrd by th+';': ',11ﬁ1bL11'-13.1. N;;1tu~rev----9.i 1E3,_]U1'1€S sugg(~:st,. ctlaiméxni.' naust' 1ifax;'<é» snlder rest and treaizment far 21 peri0::1 <)f fo":.,:1*7,1ti;.0i1i:.I1s;. '.£'herefc>'re, a sum of RS__.'i2(')_.I.}U£)/-- is' aw--a:*ded mwards loss of in.c:0mc: d1.1I'i'f1g '";a._i'ti?.§i;:~ pé;:iO'c§ as against. Rs.7,E3()O/A awalxied by the '.i'ajib111'1:i1§ " ' A' 233 C(msic£c:'1"in;,§ nature {Ff iz'1jur1'es. clisabiiitiy 5-3t.at.<;*d by <i<>«:rt<;>;° ami an amc:au;'1t'. Qf dis<::c3':'11f°m:t', zmcft I:.;::E":a.};}§_3iz1&ss: w}':is:?}.': {ha <:':E22im:n":'¥;: E3215 E0 m1d€::*g§:> fa: ﬁat? [9 rest, of his life. 3. s1.':n1 of Rs.40.000/» iS awarded A {

26. Ci2;1§maz'1{. ageii a§3c:2.1.*i, 41 years. Mt3.1t'ip.ii€1' €:<1>wa.:*d:e; of 2:m1€%::1it'i<-->s:s.

app1icz~z.'t31€ to his age gg;ro1.:p is 'E4'. "i'h«:% dQg:_iJ%<3If"*§1:aS-« s'€.at,eci he has su;ﬁ"erec1 disab:'Ii'i.y of 58% to 54Z3~% ai'j«V:>wV.1i['Ir.1%1:§,-- but'. he has not. 5-stated the d§$a5bi1it.y' '<:.21i,1_st%d- ._I_:"'§(;-_V*;.x;{Ir'1'»':'>'ie:

body. "{'}"3_cr:3fore. 1/ 31"" of disag1bi1it:yAcfa.Lzseci f:i':;,~. tiimbv 'h§3iS in be te1ke:.'1 as disabiiitiy to \*sk-¥}'1<..1V1:f:€' 'Qhich comes; to 3.7%. of {:£>v:v{§A1;jA»%:r1sa1t:i0n tc)w21rciS ﬁ1i:L.1re to produce <.:ertiﬁ(:at.e was his income prior after the accident.. If he I1.(){'. c0m".im1<: his job, he has tic: i<*:ad"-grvide-:'z;::eit)'1:.§~é.e1t, cfm: féi. Cansideringgg, he was x2v<31T3*§t.ni1'1s2;.i1'1 21 np:<.ix-'ate ﬁrrn and couid nut (£21m the same a... " ' »zi1'n.r)1.z;1{ _:=susE21i11i11g in}u1'ie,s in the actciderit, his 21$. R:sx5,000/-- per month. 80 future:

§()SF.$ 0f wc31"'ks ()§.,1i' 1'0 Rs3.i.42.-800/'-- {Rs.5.0(11O / » X '£?;' KEG, 12 $1.14) aux} it gm-'ards:%{i as agaizist. ':%E€::..§, .:'3€S';€}{}i}§ « aw:-,:'1*:,%ed 133-' -:;:m: '.E';'iEm:':aE. 21} 2.7. Cc):'1sici<':ri1'1.§;j :1.21t.1.1rc of i:'1ju:*i<';%S. a s.=;u1n of .i_U.£)C>0/_ aw21_1"cie<i t.c)w211'(3S fE.1§',1,i1'§jE Inéaiical «:;=.;s<;pe':.1'1::4;e::~;'

28. "Fhus: ihﬁf (?1£1i!I1£.£.I'}T, <=.11i;ii:}c:ci i}::arH__i:::Y"1'e_ 1'"%ji:1'E0'3x»'ii§g 9 C'. OIT.1.p€ I1 S.':?L'{i {H11

1) Pain and suffrsring Rs,.v-7:1»Q';OOO)/~"'~ 2} Madurai expexzsérs V R55.' 8'9;;6'1V»:1"/» S3) In(:ident;aE ex'per1sé's:_ " -- 13,000/~

4) "F0\»=vards; loss of ine::.r)jm.e'--...

d111~i12g1a.1'a*1't1_p p_'é1'iV(>Vd" , Rs. 20,000/--

5) 'i'owa1'ds losés cf e1:t;"1VE;>.1f;ii:iE:es: E2:-:.. 20,000/f ES} I-*"u€:u1*e }=:3ssWQ_f"§_1_}(::5_m:e 1 ,42,8OO/V

7) ¥'utj.'g1:1"rs=_,~_ r.i1<:di<:é1'E'~§=.:<gje.1 1s§3s7 Rs. 10,000/~ 5;"-.*a£ a1 » Es.3,17,414/~--

'F'}f;c~:' <.:1a111i2ii'§i1i.Vihyfhigéappeai is ent:it.1<::d_ for a tmtai €:r)mp¢:'}.sat_ié>11_' ._(;3f' I5<"s.3,17.41.4/V as agairxsi". 'V " _ / m ﬁat-'éi'i""Li'¢éci by the TI'ibL.1I".l(:l1. V _ --C'Ea1i%::1Vé1::f;t ;§1': this Casér, h_in1seE.i'bei11g £1112 s'§$r and r:*;{_A3;':;"i"1*1'_1:)r,..:§'eiii, for the acc:i_ci::é11i: at .3093), I1{)ff. eni:if,.I.ed for 330% "c'>.g'__;iV11;3c?:'3s2:1mt: £'1'*0m Eihezt i11:~3urer of hi-E5 vehictiet, A' ._:'?§21.:2:_1 {>,E},s E'\E'.2:ti<_>;'1.a1i 11:'15<;12z*a2u'1<':c;': C<:».Li,d. arid ha? f:.*§'1'€ii"U€*:Ci {.0 V. .._I:fé::*m=-'e;:r:* §."€:"?E"£"3.é'5£.§§'1i§'E§__§ Eis(}% 0'? {i.'€.}E}".E.§}€?.I.'E:E%€fiiE{}§"§ :18. 2 3.

E ,f38,7"{)?/-- fmn-1 the i1'1:+;u1'c:r of't:he £0111' wI"1<:*.€Ier with ir'T1fc*r<:>s;.a§ at 6% p.21. fr<i>_m the {$2119 Of ctiaim pet':i1:i<_)_m til} {ha (fair: of1*e:a.1i:sati(31.1. wi£:hi:'1 two months fmm..i,'i1é"«d3i4<:

of iE'€';'?{?t?i§}i' of 93. c"-.(;'p3,-*' of the jxzdgznt-;%ni., z21i'E.<?. :"7 de3:c§'a;2L:{1':§;iI§;§;;§T ' ammmt if any a11"<;=:e-xcly dep0ssited.E>y.i'}41e1'1ii. ()'L,;1i' (:sfi1'1c% c<)mpe;:nssa.ticm 5'€)%'--_wiEh .p_1fc>}'_3»ort"in(:-_:'i15:16~. im".er<;>.:'st is ordered to be'«_i,1i;v:%steci'-« iii any n2;1i.io1'1e11izcc1 or ::+(:h€:€}~L;k:<i i'f:._i:'h<3 ziéirﬁe of thfz claimaniz for a pr:ri::>ci of 9. ,:"rcf.:i1_:?;%vI;%;;1bI_(3 once in three yea1*s. with of: dptiozifjto__'_}?§kithd1'aw interest pc21'i()cii<'211.}fy* éi11i'a--.i. rrimgziiiizag amount with. pr0po}:tio_I":::1t.c%'-i:uf:_§§rs>s1:«jé.._Q1*Cl£:red to be r<«3Iea,s<-3d in his favour.

I\E(::-. ordefz' to mssts I\;'f\£;~§""1'%,.,/'\ § A '¢».

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