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[Cites 0, Cited by 0] [Section 20(2)] [Section 20] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 20(2)(b) in The Jammu and Kashmir Entertainments Duty Act, 1959

(b)for the use of tickets covering the admission of more than one person and with the calculation of the duty thereon for the payment of the duty on the transfer from one part of a place of entertainment to another;