Income Tax Appellate Tribunal - Ahmedabad
M/S. Shah Industries,, Ahmedabad vs The Pr. Cit-3 , Ahmedabad on 12 July, 2023
IN THE INCOME TAX APPELLATE TRIBUNAL
"B" BENCH, AHMEDABAD
BEFORE SMT.ANNAPURNA GUPTA, ACCOUNTANT MEMBER &
Ms. MADHUMITA ROY, JUDICIAL MEMBER
आयकर अपील सं./I.T.A. No. 131/Ahd/2022
( नधा रण वष / Assessment Year : 2017-18)
M/s. Shah Industreis बनाम/ Principal Commissioner of
C-1/270, G.I.D.C. Estate, Vs. Income Tax
Naroda, Ahmedabad - Ahmedabad-3
382330
थायी ले खा सं . /जीआइआर सं . /PAN/GIR No. : AA FFS9157H
(अपीलाथ /Appellant) .. ( यथ / Respondent)
अपीलाथ ओर से /Appellant by : Shri Parimalsinh B Parmar, AR
यथ क ओर से/Respondent by : Shri Sudhendu Das, CIT. D.R.
सुनवाई क तार ख / Date of
06/07/2023
Hearing
घोषणा क तार ख /Date of
12/07/2023
Pronouncement
ORDER
PER Ms. MADHUMITA ROY - JM:
The instant appeal filed by the assessee is directed against the order dated 02.03.2022 passed by the Ld. Principal Commissioner of Income Tax-3, Ahmedabad (in short 'PCIT') under Section 263 of the Income Tax Act, 1961 (hereinafter referred as to 'the Act') for Assessment Year 2017-18.
2. At the time of hearing of appeal, the Ld. Counsel appearing for the appellant sought permission to withdraw the captioned appeal of the assessee ITA No. 131/Ahd/2022 (M/s. Shah Industries vs. PCIT) A.Y.- 2017-18 -2- by written/oral request. Ld. Departmental Representative for the Revenue did not express any objection in this regard. We, therefore, keeping in view of the particular fact, grant the prayers as sought for.
3. In the result, the appeal of the assessee is dismissed as withdrawn.
This Order pronounced on 12/07/2023
Sd/- Sd/-
(ANNAPURNA GUPTA) (MADHUMITA ROY)
ACCOUNTANT MEMBER JUDICIAL MEMBER
Ahmedabad; Dated 12/07/2023
True Copy
S. K. SINHA
आदे श क त ल प अ े षत/Copy of the Order forwarded to :
1. अपीलाथ / The Appellant
2. यथ / The Respondent.
3. संबं%धत आयकर आयु'त / Concerned CIT
4. आयकर आयु'त(अपील) / The CIT(A)-
5. *वभागीय -त-न%ध, आयकर अपील य अ%धकरण, अहमदाबाद / DR, ITAT, Ahmedabad
6. गाड3 फाईल / Guard file.
आदे शानस ु ार/ BY ORDER, उप/सहायक पंजीकार (Dy./Asstt. Registrar) आयकर अपील$य अ%धकरण, अहमदाबाद / ITAT, Ahmedabad