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State of Andhra Pradesh - Section

Section 14 in Andhra Pradesh School Education (Regulation of Transfers) Rules, 2005

14. Display on the Notice Board.

- The list of the candidates indicating the places of transfer against their names shall also be displayed on the notice board on the day of counseling. This list shall be made available to the Head Masters Grade II, Mandal Educational Officers and Lecturers in District Institute of Education and Training, on payment of the cost of the list. No transfer shall be made after the list is displayed. If any transfers are made after display of the list, the Member-Secretary concerned will be held personally responsible and severe action will be taken against them.