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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(3) in Statutes of the Homoeopathy University, Jaipur, 2011

(3)In addition to the powers prescribed in Section 12 of the Act, the Chairperson shall have the following powers and functions, namely :-
(a)all such powers and functions as may inherent in him by virtue of his being the head of the University; and
(b)such other powers and functions as may be assigned to him by the Board of Management from time to time.