Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 19(2)] [Section 19] [Entire Act] State of Punjab - Subsection Section 19(2)(a) in The Punjab Entertainments Tax (Cinematograph Shows) Act, 1954 (a)form of any notice, return, accounts or other document which are required to be used or kept under or for the purposes of this Act;