Supreme Court - Daily Orders
B.S. Sidhu vs Union Of India on 20 September, 2018
Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud
ITEM NO.814 COURT NO.1 SECTION XVII
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No. 35464/2018
(Arising out of impugned final judgment and order dated 27-08-2018
in OA No. 384/2015 passed by the National Green Tribunal)
B.S. SIDHU Petitioner
VERSUS
UNION OF INDIA & ORS. Respondents
With
Diary No. 35471/2018 (XVII)
Date : 20-09-2018 This matter was MENTIONED today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE DR. JUSTICE D.Y. CHANDRACHUD
For Petitioner
Mr. Ajai Kumar Bhatia, Adv.
For Respondents
UPON hearing the counsel the Court made the following
O R D E R
On mentioning, the matter is taken on Board.
List the matter in the week commencing 1.10.2018 before the appropriate Bench as per the roster, subject to curing of defects, if any.
(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.09.20 16:59:50 IST Reason: