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Supreme Court - Daily Orders

B.S. Sidhu vs Union Of India on 20 September, 2018

Bench: Chief Justice, A.M. Khanwilkar, D.Y. Chandrachud

     ITEM NO.814                                COURT NO.1                  SECTION XVII

                                  S U P R E M E C O U R T O F      I N D I A
                                          RECORD OF PROCEEDINGS

                                    CIVIL APPEAL Diary No. 35464/2018

     (Arising out of impugned final judgment and order dated 27-08-2018
     in OA No. 384/2015 passed by the National Green Tribunal)

     B.S. SIDHU                                                         Petitioner

                                                   VERSUS

     UNION OF INDIA & ORS.                                              Respondents

     With
     Diary No. 35471/2018 (XVII)

     Date : 20-09-2018 This matter was MENTIONED today.

     CORAM :
                            HON'BLE THE CHIEF JUSTICE
                            HON'BLE MR. JUSTICE A.M. KHANWILKAR
                            HON'BLE DR. JUSTICE D.Y. CHANDRACHUD

     For Petitioner
                                      Mr. Ajai Kumar Bhatia, Adv.

     For Respondents


                             UPON hearing the counsel the Court made the following
                                                O R D E R

On mentioning, the matter is taken on Board.

List the matter in the week commencing 1.10.2018 before the appropriate Bench as per the roster, subject to curing of defects, if any.

(Deepak Guglani) (H.S. Parasher) Court Master Assistant Registrar Signature Not Verified Digitally signed by DEEPAK GUGLANI Date: 2018.09.20 16:59:50 IST Reason: