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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Sikkim - Subsection

Section 3(iv) in Sikkim Subject Rules, 1961

(iv)The Chief Executive Officer if he is satisfied that the person concerned qualifies to be a Sikkim Subject under Section 3 (I) of the Regulation shall cause his/her name to be entered in the Register of Sikkim Subjects to be maintained under' Section 12 of the Regulation.