Delhi High Court - Orders
Sarita Parwanda vs Gunjan Kumar & Anr on 1 February, 2023
$~8 & 9.
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ RFA 112/2022 and C.M. Nos. 15794/2022, 4792/2023 & 4793/2023
SARITA PARWANDA ..... Appellant
Through: Mr. Akshay Makhija, Senior
Advocate with Mr. Adarsh Chamoli,
Advocate.
versus
GUNJAN KUMAR & ANR. ..... Respondents
Through: Mr. Arvind Sharma, Mr. M.K. Jha,
Advocates for R-1.
Mr. Manish Makhija, Advocate for
R-2.
+ RFA 125/2022 and C.M. Nos. 17240/2022 & 4682/2023
VIPEN KUMAR PARWANDA ..... Appellant
Through: Mr. Manish Makhija, Advocate.
versus
MRS GUNJAN KUMAR & ANR. ..... Respondents
Through: Mr. Arvind Sharma and Mr. M.K.
Jha, Advocate for R-1.
Mr. Akshay Makhija, Senior
Advocate with Mr. Adarsh Chamoli,
Advocates for R-2.
CORAM:
HON'BLE MR. JUSTICE GAURANG KANTH
ORDER
% 01.02.2023 The hearing has been conducted through hybrid mode (physical and Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:08.02.2023 17:28:38 virtual hearing).
Arguments heard.
Judgment reserved.
Parties are at liberty to file their written synopsis within a period of three days from today along with copies of judgments on which they wish to rely upon with an advance copy to the other party.
GAURANG KANTH, J FEBRUARY 01, 2023 KG Signature Not Verified Digitally Signed By:VINOD KUMAR Signing Date:08.02.2023 17:28:38