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State of Madhya Pradesh - Section

Section 42 in The M.P. State Dental Council Rules, 1969

42.

Four representatives of the Press and other visitors, not exceeding four at a time may be admitted, at the discretion of the President, to the meetings on production of permits from the Registrar. The Press representatives shall be required to obtain the previous approval of the registrar for the publication of their report of the proceedings. The President at any time may hold the meetings din camera in which case all visitors including Press representatives will be required to withdraw.Part-III Minutes of the Council