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Rajasthan High Court - Jodhpur

Prabhu Ram & Ors. vs . P.K.Goyal, Principal Education ... on 18 August, 2015

Author: Sangeet Lodha

Bench: Sangeet Lodha

            S.B. Civil Contempt Petition No. 511/15
                           In
                 S.B.Civil Writ Petition No. 2176/15
     Prabhu Ram & Ors. Vs. P.K.Goyal, Principal Education Secretary & Anr.



           DATE OF ORDER          :              18/08/2015


              HON'BLE MR. JUSTICE SANGEET LODHA

Mr. Pritam Joshi, for the petitioners.

Learned counsel appearing for the petitioners submits that in view of the fresh representation made to the respondents, the petitioners do not want to press the contempt petition at this stage with liberty file fresh, if the occasion arises.

Accordingly, the contempt petition is dismissed as not pressed with the liberty as prayed for.

(SANGEET LODHA)J. Rp 51