Rajasthan High Court - Jodhpur
Prabhu Ram & Ors. vs . P.K.Goyal, Principal Education ... on 18 August, 2015
Author: Sangeet Lodha
Bench: Sangeet Lodha
S.B. Civil Contempt Petition No. 511/15
In
S.B.Civil Writ Petition No. 2176/15
Prabhu Ram & Ors. Vs. P.K.Goyal, Principal Education Secretary & Anr.
DATE OF ORDER : 18/08/2015
HON'BLE MR. JUSTICE SANGEET LODHA
Mr. Pritam Joshi, for the petitioners.
Learned counsel appearing for the petitioners submits that in view of the fresh representation made to the respondents, the petitioners do not want to press the contempt petition at this stage with liberty file fresh, if the occasion arises.
Accordingly, the contempt petition is dismissed as not pressed with the liberty as prayed for.
(SANGEET LODHA)J. Rp 51