Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1]

Calcutta High Court (Appellete Side)

Mussammat Khatoon Begum & Ors vs Raja Mohammad Amin & Anr on 29 July, 2022

29.07.2022
SL No.14
Court No.8
    (gc)


                          FA 261 of 2010
                          CAN 3 of 2022

                Mussammat Khatoon Begum & Ors.
                             Vs.
                  Raja Mohammad Amin & Anr.


                                    Mr. Lutful Haque,
                                                ....for the Appellants.

                                    Mr. Rajdeep Bhattacharya,
                                            ...for the Respondents.

The appellants shall collect paper book from the department in course of the day.

The application for appropriate order being CAN 3 of 2022, accordingly, stands disposed of. The appeal shall be listed in the Combined Monthly List of August, 2022 fairly at the top under the heading "Civil Appeals Hearing".

(Siddhartha Roy Chowdhury, J.) (Soumen Sen, J.)