Delhi High Court - Orders
Pnb Housing Finance Ltd vs Mr. Sudip Das & Ors on 18 March, 2025
Author: Purushaindra Kumar Kaurav
Bench: Purushaindra Kumar Kaurav
$~O-6
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ ARB.P. 120/2025
PNB HOUSING FINANCE LTD .....Petitioner
Through: Mr. Rohan Khatana, Mr. Ranjeev
Khatana, Mr. Syed Miran Ahmad and
Mr. Utkarsh Tiwari, Advs.
versus
MR. SUDIP DAS & ORS. .....Respondents
Through: Mr. Ravi Mehrotra, Mr. Vishal Dabas
and Mr. Aishwarya Sharma, Advs. for
R-1&3.
CORAM:
HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
ORDER
% 18.03.2025
1. Learned counsel appearing for the petitioner seeks liberty to withdraw the instant petition in view of the subsequent developments.
2. The petition stands dismissed as withdrawn.
PURUSHAINDRA KUMAR KAURAV, J MARCH 18, 2025/P/SPH Click here to check corrigendum, if any This is a digitally signed order.
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