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Delhi High Court - Orders

Pnb Housing Finance Ltd vs Mr. Sudip Das & Ors on 18 March, 2025

Author: Purushaindra Kumar Kaurav

Bench: Purushaindra Kumar Kaurav

                                    $~O-6
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           ARB.P. 120/2025
                                                PNB HOUSING FINANCE LTD                                                         .....Petitioner
                                                                                      Through:                 Mr. Rohan Khatana, Mr. Ranjeev
                                                                                                               Khatana, Mr. Syed Miran Ahmad and
                                                                                                               Mr. Utkarsh Tiwari, Advs.

                                                                                      versus

                                                MR. SUDIP DAS & ORS.                                                            .....Respondents
                                                              Through:                                         Mr. Ravi Mehrotra, Mr. Vishal Dabas
                                                                                                               and Mr. Aishwarya Sharma, Advs. for
                                                                                                               R-1&3.

                                    CORAM:
                                    HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV
                                                      ORDER

% 18.03.2025

1. Learned counsel appearing for the petitioner seeks liberty to withdraw the instant petition in view of the subsequent developments.

2. The petition stands dismissed as withdrawn.

PURUSHAINDRA KUMAR KAURAV, J MARCH 18, 2025/P/SPH Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 20/03/2025 at 22:06:18