Delhi High Court - Orders
12 M/S Indian Institute Of Planning & ... vs Sophisticated Realtors Pvt on 18 May, 2021
Author: J.R. Midha
Bench: J.R. Midha
$~O-12 & 13
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 305/2020
12 M/S INDIAN INSTITUTE OF
PLANNING & MANAGEMENT(IIPM) ..... Petitioner
Through: Mr. Kunal Sharma, Advocate.
versus
SOPHISTICATED REALTORS PVT ..... Respondent
Through: Mr. Ashish Mukhi, Advocate.
+ O.M.P. (COMM) 310/2020
13 M/S PLANMAN MEDIA PVT LTD ..... Petitioner
Through: Mr. Kunal Sharma, Advocate.
versus
SOPHISTICATED REALTORS PVT ..... Respondent
Through: Mr. Ashish Mukhi, Advocate.
CORAM:
HON'BLE MR. JUSTICE J.R. MIDHA
ORDER
% 18.05.2021 Learned counsels for the parties seek further time for compliance of the order dated 25th March, 2021. In the interest of justice, further three weeks' time is granted to the parties to file the brief note of submissions and the additional note of submissions within four weeks thereafter.
List on 27th July, 2021.
J.R. MIDHA, J.
MAY 18, 2021 ak Signature Not Verified Digitally Signed By:RAJENDER SINGH KARKI Signing Date:18.05.2021 23:28:43