Section 180 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
180. Attendance register for excavation or tunneling work.
- The employer shall ensure at a construction site of a building or other construction work that a register of employment of building workers carrying an excavation or tunneling work is maintained in a register on day-to-day basis and such register shall be provided by the employer to the Inspector on his demand.
