Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52(2)] [Section 52] [Entire Act] State of Maharashtra - Subsection Section 52(2)(c) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005 (c)to issue irrigation passes to members whose water applications are sanctioned and unless previous dues are paid, no membership shall be allowed;