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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(6) in Tamil Nadu Farmers' Management of Irrigation Systems Rules, 2002

(6)The maps or sketches mentioned in sub-rule (3) shall be displayed together with details of survey numbers of the lands, situated in each of such territorial constituency prescribed on the notice board of the Village Panchayat and the Panchayat Union for information of the land holders.