Madhya Pradesh High Court
Motilal Rathore vs Ramprasad on 1 April, 2025
Author: Sanjeev S Kalgaonkar
Bench: Sanjeev S Kalgaonkar
1 MCRC-2968-2025 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 2968 of 2025 (MOTILAL RATHORE AND OTHERS Vs RAMPRASAD AND OTHERS ) Dated : 01-04-2025 None for the petitioner.
No one has appeared on behalf of the petitioner to argue the matter. The case is, therefore, adjourned. List the matter after four weeks.
(SANJEEV S KALGAONKAR) JUDGE pn Signature Not Verified Signed by: PREETHA NAIR Signing time: 01-04-2025 19:09:18