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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(3) in Andhra Pradesh Excise (Grant of License of selling by Bar and conditions of licence) Rules, 2005

(3)The holder of prior clearance in Form -2 A may apply in Form 1B for grant of licence for a Bar to the concerned Prohibition & Excise Superintendent where the applicant"s premises is to b e licensed.