Section 39 in The Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Orissa Rules, 2003
39. Submission of Returns.
- An employer shall furnish to the local Special Employment Exchange/Cell quarterly returns in Form DPER-I and biennial returns in Form DPER-II. Quarterly returns shall be furnished within thirty days of the due dates, namely, 31st March, 30th June, 30th September and 31st December, Biennial return shall be furnished within thirty days of the due date as notified in the Orissa Gazette.
