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[Cites 0, Cited by 0] [Section 54E(1)] [Section 54E] [Entire Act]

Union of India - Subsection

Section 54E(1)(a) in Insolvency And Bankruptcy Code, 2016

(a)declare a moratorium for the purposes referred to in sub-section (1) read with sub-section (3) of section 14, which shall, mutatis mutandis apply, to the proceedings under this Chapter;