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State of Rajasthan - Section

Section 14 in Rajasthan Panchayati Raj Rules, 1996

14. Meeting.

(1)First meeting of Vigilance Committee shall be fixed by Secretary immediately after the constitution of the committee on a date convenient to members.
(2)Subsequent dates for meeting shall be fixed by Chairman of Vigilance Committee. Notice of meeting shall be got served by the Secretary.
(3)Vigilance Committee shall meet at least once a month.
(4)Secretary of the Panchayat shall invariable attend all such meetings.