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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Chattisgarh - Subsection

Section 6(1) in The Chhattisgarh Sinchai Prabandhan Me Krishkon Ki Bhagidari Adhiniyam, 2006

(1)The State Government may, by notification and in accordance with the rules made in this behalf, delineate every command area of the irrigation system, comprising of three or more Water Users' Association, and declare it to be a distributory area for the purpose of this Act ;Provided that for medium and major schemes, a Distributory Committee may be formed only when its water distribution network so warrants.