Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 96] [Entire Act] State of Gujarat - Subsection Section 96(6) in Gujarat Public Trusts Act, 2011 (6)The tribunal shall be deemed to be a court for the purpose of section 5 of the Limitation Act, 1963,(XXXVI of 1963.).
