Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 26] [Entire Act] State of Maharashtra - Subsection Section 26(4) in The Maharashtra Management of Irrigation Systems by Farmers Act, 2005 (4)The rates for supply of water under sub-section (2) and the minimum charges under sub-section (3) shall be such as may be prescribed.
