Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 33] [Entire Act] State of Punjab - Subsection Section 33(1) in Punjab Women and Children Development and Welfare Corporation Act, 1979 (1)The Punjab Women and Children Development and Welfare Ordinance, 1979 (Punjab Ordinance No. 3 of 1979) is hereby repealed.
