Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 23] [Entire Act] State of Maharashtra - Subsection Section 23(f) in Maharashtra Police Act (f)assigning duties to Police Officers of all ranks and grades, and prescribing—(i)the manner in which, and(ii)the conditions subject to which, they shall exercise and perform their respective powers and duties;
