Jammu & Kashmir High Court
Robkar vs Vishal Anand on 31 December, 2018
Author: Sanjay Kumar Gupta
Bench: Sanjay Kumar Gupta
HIGH COURT OF JAMMU AND KASHMIR AT JAMMU
ROBCR No. 04/2018 in CRR No. 04/2017
c/w
ROBCR No. 05/2018
Date of order: 31.12.2018
Robkar Vs. Vishal Anand
Coram:
Hon'ble Mr. Justice Sanjay Kumar Gupta, Judge.
Appearing counsel:
For Petitioner (s) : None.
For Respondent (s) : None.
i) Whether to be reported in Digest/Journal : Yes/No.
ii) Whether approved for reporting in Press/Media : Yes/No. Registry to comply the order dated 03.12.2018. List this matter again on 04.02.2019.
(Sanjay Kumar Gupta) Judge Jammu 31.12.2018 Meenakshi